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DIRECT TAXATION - Finance Ministry Enhances Income Tax Exemption for Gratuity up to Rs. 20 Lakhs - (07 Mar 2019)

DIRECT TAXATION

Ministry of Finance has enhanced income tax exemption for gratuity under section 10 (10) (iii) of the Income Tax Act, 1961 up to Rs. 20 lakhs.

Tags : MINISTRY OF FINANCE   GRATUITY  

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