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CRIMINAL - Sunanda Pushkar Case: Delhi HC Refuses to Quash Order to File FIR Against Arnab Goswami - (07 Mar 2019)

CRIMINAL

Delhi High Court has dismissed a petition moved by Arnab Goswami seeking quashing of magisterial court order for registration of FIR against them on complaint made by Shashi Tharoor for allegedly committing theft of documents pertaining to investigation in death of his wife Sunanda Pushkar.

Tags : DELHI HIGH COURT   SHASHI THAROOR   SUNANDA PUSHKAR   ARNAB GOSWAMI   REPUBLIC TV  

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