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CRIMINAL - Bombay HC Quashes State's Order to Suspend Sentence of 11 Policemen Involved in Fake Encounter - (07 Mar 2019)

CRIMINAL

Bombay High Court has quashed a Maharashtra Government order suspending conviction of 11 policemen who were awarded life imprisonment for fake encounter of gangster Chhota Rajan’s alleged aide Ramnarayan Gupta in 2006.

Tags : BOMBAY HIGH COURT   CHOTA RAJAN   FAKE ENCOUNTER  

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