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CIVIL - SC Directs Delhi Government to Release Rs. 265 Crore for RRTS Project in 3 days - (07 Mar 2019)

CIVIL

Supreme Court has directed Delhi government to release Rs. 265 crore for Delhi-Ghaziabad-Meerut Regional Rapid Transit System (RRTS) to de-congest traffic on Delhi roads.

Tags : SUPREME COURT   DELHI-GHAZIABAD-MEERUT REGIONAL RAPID TRANSIT SYSTEM (RRTS)  

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