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FAMILY - Extramarital Affairs Dangerous Social Evil: Madras HC - (07 Mar 2019)

FAMILY

Madras High Court has observed that extramarital affairs have become a social evil and asked Union ministry of family welfare about the possibility of appointing an expert committee to study reasons for a spurt in extramarital affairs and give solutions.

Tags : MADRAS HIGH COURT   EXTRAMARITAL AFFAIRS DANGEROUS SOCIAL EVIL  

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