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Civil - Bombay HC Asks NSL to Deposit Rs. 138 cr in MMBL-Royalty Issue - (07 Mar 2019)

Civil

Bombay High Court has asked Hyderabad-based Nuziveedu Seeds Ltd (NSL) to deposit a sum of Rs. 138 crore in a case related to contentious dues it owes to Mahyco Monsanto Biotech Ltd.

Tags : BOMBAY HIGH COURT   MAHYCO MONSANTO BIOTECH LTD.   NUZIVEEDU SEEDS LTD (NSL)  

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