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EDUCATION - Bombay HC Gives Relief for PG Medical Aspirants who Moved Court Against bond rider - (07 Mar 2019)

EDUCATION

Bombay High Court has allowed students, who are hit by the one-year bond condition, to appear for counselling rounds to be commenced from March 13 for admission for the academic year 2019-20.

Tags : BOMBAY HIGH COURT   PG MEDICAL ASPIRANTS   BOND CONDITION  

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