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CIVIL - Obligation of State to Procure Land for New Court Complex: Bombay HC - (07 Mar 2019)

CIVIL

Bombay High Court has directed Maharashtra Government to submit proposals for the allotment of suitable land to host a new modernised High Court building by April 22, 2019 and observed that state government is under legal obligation to provide land for new Court complex.

Tags : BOMBAY HIGH COURT   OBLIGATION OF STATE TO PROCURE LAND FOR NEW COURT COMPLEX  

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