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First Time in CAG History, It Gave Redacted Pricing Detail in Rafale Jet Deal: Prashant Bhushan tells SC - (07 Mar 2019)

Yashwant Sinha, Arun Shourie and Prashant Bhushan, who had jointly filed the petition seeking review of the verdict on December 14 last year, alleged that the Centre suppressed crucial facts when the apex court decided to dismiss the batch of PILs.

Tags : COURT  

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