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CRIMINAL - AgustaWestland: CBI Court Directs to Shift Christian Michel to Cell Meant for Undertrials - (06 Mar 2019)

CRIMINAL

A Special CBI Court in New Delhi has directed to shift Chirstian Michel, the alleged middleman in AgustaWestland case, to cell meant for undertrails from the present high security cell which is meant for convicts.

Tags : SUPREME COURT   CHRISTIAN MICHEL   AGUSTAWESTLAND  

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