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CRIMINAL - SC Review Sets Free 6 Death Row Convicts - (06 Mar 2019)

CRIMINAL

Supreme Court has set aside its own judgment of 2009 and set free six convicts sent to death row, concluding that they had been “falsely implicated” in a 16-year-old case of rape and multiple murder.

Tags : SUPREME COURT   SC REVIEW SETS FREE 6 DEATH ROW CONVICTS  

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