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CIVIL - Delhi HC Pulls Up DCPCR for Not Taking Issue of Missing Children Seriously - (06 Mar 2019)

CIVIL

Delhi High Court has taken to task the Delhi Commission for Protection of Child Rights (DCPCR) for not taking seriously the issue of children going missing in the national capital.

Tags : DELHI HIGH COURT   DELHI COMMISSION FOR PROTECTION OF CHILD RIGHTS (DCPCR)   MISSING CHILDREN  

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