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CRIMINAL - TMC MLA Murder Case: Calcutta HC Extends Anticipatory Bail to Mukul Roy for 8 More Weeks - (06 Mar 2019)

CRIMINAL

Calcutta High Court has extended, by eight-week, protection from arrest to BJP leader Mukul Roy in connection with the killing of a Trinamool Congress MLA.

Tags : CALCUTTA HIGH COURT   MUKUL ROY   TMC MLA MURDER CASE  

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