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CIVIL - Senior Lawyer Designation: SC Expresses Displeasure Over Lawyer's Taking Name of Senior Advocate - (06 Mar 2019)

CIVIL

Supreme Court has expressed displeasure over a lawyer's reference of noted jurist Fali S Nariman in his contention to buttress that sons and daughters of judges were awarded designation of senior advocates and said such an argument was akin to inviting contempt action.

Tags : SUPREME COURT   SENIOR LAWYER DESIGNATION  

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