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CRIMINAL - Compensate Woman for Arrest at Night: Gujarat HC to Govt - (05 Mar 2019)

CRIMINAL

Gujarat High Court has directed state government to pay Rs. 2,500 to a woman, who was arrested after sunset, for breach of law that stipulates no such arrest can be made at night without sanction of a judicial magistrate.

Tags : GUJARAT HIGH COURT   COMPENSATE WOMAN FOR ARREST AT NIGHT  

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