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CRIMINAL - Madras HC Scraps Petition to Put Off Distribution of Rs. 2,000 - (05 Mar 2019)

CRIMINAL

Madras High Court has dismissed plea challenging the state government’s decision to dole out Rs. 2,000 to below poverty line (BPL) families till the completion of Lok Sabha elections.

Tags : MADRAS HIGH COURT   BELOW POVERTY LINE (BPL) FAMILIES  

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