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CIVIL - Bombay HC Denied Permission to Woman Who Wants to Abort 28-Week-Old Foetus - (05 Mar 2019)

CIVIL

Bombay High Court has rejected a petition filed by a 24-year-old woman seeking permission to terminate her 28-week pregnancy, following report of medical board of JJ Hospital which submitted that condition of foetus does not fulfil the criterion of 'substantial risk'.

Tags : BOMBAY HIGH COURT   ABORT 28-WEEK-OLD FOETUS  

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