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CONSUMER - NCDRC Orders Builder to Pay Rs.2.52 Crores to Homebuyer Who wasn't Delivered Flat as Promised - (05 Mar 2019)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has directed Mumbai-based Lodha Crown Buildmart Pvt Ltd. to pay Rs. 2.52 crores with interest at the rate of 9% to homebuyer-couple who was not delivered a 60th floor flat as promised.

Tags : NCDRC   LODHA CROWN BUILDMART PVT LTD.  

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