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CIVIL - Bombay HC Issues Directives Regarding Foreign Nationals Overstaying by Obtaining Bail Orders - (05 Mar 2019)

CIVIL

Bombay High Court has issued some important directives to deal with issue of foreign nationals who are found to be overstaying or who are found without proper valid travel documents like passport/visa.

Tags : BOMBAY HIGH COURT   FOREIGN NATIONALS OVERSTAYING BY OBTAINING BAIL ORDERS  

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