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CIVIL - President Gives Assent to Aadhaar Ordinance Allowing Use of Aadhaar for SIM Cards & Bank Accounts - (05 Mar 2019)

CIVIL

President Ram Nath Kovind has given his assent to an ordinance that allows voluntary use of Aadhaar as ID proof for obtaining mobile SIM cards and opening bank accounts.

Tags : ALLAHABAD HIGH COURT   AADHAAR ORDINANCE  

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