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CRIMINAL - Allahabad HC Issues Guidelines for All State Aided Universities Regarding Vandalism in Colleges - (05 Mar 2019)

CRIMINAL

Allahabad High Court has disposed of a suo moto PIL that it had instituted after violent protests caused injuries to many staff members of Lucknow University on July 4, 2018, by issuing temporary guidelines to all state-aided universities.

Tags : ALLAHABAD HIGH COURT   VANDALISM IN COLLEGES  

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