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CRIMINAL - Pulwama Terror Attack Remarks: Gauhati HC Grants Interim Anticipatory Bail to Papri Banerjee - (05 Mar 2019)

CRIMINAL

Gauhati High Court has granted interim anticipatory bail to Papri Banerjee, Assistant Professor at Icon College, accused of posting a controversial comment about Pulwama Terror Attack in her Facebook page.

Tags : GAUHATI HIGH COURT   PAPRI BANERJEE   PULWAMA TERROR ATTACK  

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