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INSOLVENCY - NCLAT Directs NCLT Ahmedabad to Take Call on ArcelorMittal's Essar Steel Bid by March 8 - (01 Mar 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has directed NCLT Ahmedabad bench to take a decision by March 8 on the Rs 42,000-crore bid submitted by ArcelorMittal for the acquisition of debt-ridden Essar Steel.

Tags : NCLAT   NCLT   ARCELORMITTAL'S ESSAR  

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