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CONSTITUTION - Cabinet Gives Nod for 10% EWS quota in Jammu & Kashmir - (01 Mar 2019)

CONSTITUTION

Union Cabinet has given nod to government order that will extend benefit of promotion to Dalits and tribals as well as implementation of 10% quota to economically weaker sections of J&K and also approved promulgation of J&K Reservation (Amendment) Ordinance, 2019 as recommended by state.

Tags : 10% EWS QUOTA   JAMMU & KASHMIR   J&K RESERVATION (AMENDMENT) ORDINANCE   2019  

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