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INSOLVENCY - NCLT Rejects Essar Steel's Operational Creditors Plea Against Arcelor's Bid - (01 Mar 2019)

INSOLVENCY

National Company Law Tribunal (NCLT)-Ahmedabad has rejected debt-laden Essar Steel India’s (ESIL’s) operational creditors (OCs) plea against ArcelorMittal’s Rs. 42,000-crore bid.

Tags : NCLT   ESSAR STEEL  

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