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CIVIL - Madras HC Refuses to Restrain NGO from Speaking Against SP Velumani - (01 Mar 2019)

CIVIL

Madras High Court has refused to restrain an anti-corruption NGO from publishing or making any ‘defamatory’ statements or allegations of corruption against Tamil Nadu local administration minister S P Velumani.

Tags : MADRAS HIGH COURT   SP VELUMANI  

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