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SERVICE - Union Cabinet Approves Promulgation Of Aadhaar Amendment and Other Ordinances - (01 Mar 2019)

SERVICE

Union Cabinet has approved promulgation of an Ordinance to make amendments to Aadhaar Act 2016, Prevention of Money Laundering Act 2005 & Indian Telegraph Act 1885.

Tags : UNION CABINET   AADHAAR AMENDMENT  

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