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Amendment in export policy of edible oils- (Ministry of Commerce and Industry) (06 Aug 2015)

Customs

The government notified exemptions from prohibition on export of edible oils.

Relevant : Amendments to the ITC(HS) Classifications of Export and Import items MANU/DGFT/0080/2008 Extension of ban on export of edible oils MANU/DGFT/0262/2012

Tags : EXPORT   BAN   EDIBLE   OILS  

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