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CIVIL - Madras HC Issues Ultimatum to External Affairs Ministry Regarding Sailors Missing in Russian Waters - (28 Feb 2019)

CIVIL

Madras High Court has warned secretary to external affairs ministry to submit a report on efforts taken to rescue missing Indian sailors in Russian waters, failing which secretary should appear before court to offer an explanation.

Tags : MADRAS HIGH COURT   INDIAN SAILORS MISSING IN RUSSIAN WATERS  

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