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SERVICE - SC Asks CBI to Submit Proof of Doctoring of Evidence by WB Police Commissioner - (28 Feb 2019)

SERVICE

Supreme Court has asked CBI director to furnish proof to substantiate agency's allegation that former Kolkata police commissioner Rajeev Kumar, as head of special investigating team probing chit fund scam, had tampered with call detail records of accused.

Tags : SUPREME COURT   CHIT FUND SCAM  

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