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MRTP/ COMPETITION LAWS - CCI Clears SoftBank’s 22.44% Stake Buy in Delhivery - (28 Feb 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has said it has approved acquisition of 22.44 % stake in logistics firm Delhivery by SoftBank Vision Fund.

Tags : COMPETITION COMMISSION OF INDIA   DELHIVERY   SOFTBANK VISION FUND  

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