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SERVICE - SC Refuses to Review Decision to Apply Subject-Wise Reservation in Teaching Posts - (28 Feb 2019)

SERVICE

Supreme Court has Dismissed review petitions filed by University Grants Commission and Central Government and confirmed its decision that reservations in teaching posts in Universities are to be applied by taking subject/discipline as the unit, instead of the university.

Tags : SUPREME COURT   SUBJECT-WISE RESERVATION IN TEACHING POSTS  

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