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CIVIL - Participation of Public Temple Rituals is Important to Determine Private/Public Character of Temple: - (28 Feb 2019)

CIVIL

Supreme Court has observed that the participation of the members of the public in the Darshan in the temple and in the daily acts of worship or in the celebrations is one of the important factors to consider in determining the public/private character of the temple.

Tags : SUPREME COURT   PRIVATE/PUBLIC CHARACTER OF TEMPLE  

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