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HP High Court Issues Contempt Notice to Journalist for Misreporting Its Order - (30 Nov 2015)

Himachal Pradesh High Court has issued contempt notice to correspondent of an English daily for misreporting its order relating to ban on entry of vehicles on sealed roads, including the Mall Road, between Shimla club to HPTDC lift and State Bank of India to CTO.

Tags : HIMACHAL PRADESH HIGH COURT   CONTEMPT NOTICE TO JOURNALIST  

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