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CRIMINAL - Kerala Actress Abduction Case: Kerala HC Allows Plea to Appoint Woman Judge to Conduct Trial - (27 Feb 2019)

CRIMINAL

Kerala High Court has allowed plea of an actress, who has filed a sexual assault case in which Malayalam actor Dileep is one of the accused, to appoint a woman judge for conducting trial in the case.

Tags : KERELA HIGH COURT   KERALA ACTRESS ABDUCTION CASE  

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