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CIVIL - Sikkim HC Stays Bandh Called by Sikkim Krantikari Morcha - (27 Feb 2019)

CIVIL

Sikkim High Court has barred, in an interim order, state's opposition party, Sikkim Krantikari Morcha (SKM), from going ahead with its proposed bandh on February 28.

Tags : SIKKIM HIGH COURT   BANDH CALLED BY SIKKIM KRANTIKARI MORCHA  

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