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CIVIL - TDSAT Directs DoT to Reconsider RCom's Plea Seeking Nod for Sale to Jio - (27 Feb 2019)

CIVIL

Telecom Disputes Settlement and Appellate Tribunal (TDSAT) directed the Department of Telecommunications (DoT) to reconsider Reliance Communications (RCom) plea for No Objection Certificate (NoC), required for sale of spectrum to Reliance Jio Infocomm.

Tags : TDSAT   RCOM'S PLEA SEEKING NOD FOR SALE TO JIO  

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