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CIVIL - Liability of Past Dues Rests Only with RCom and Not with Reliance Jio: TDSAT - (27 Feb 2019)

CIVIL

Telecom Dispute Settlement Appellate Tribunal (TDSAT) has said that liability of past dues related to Spectrum Usage Charges (SUC) rested only with Reliance Communications (RCom) and not the buyer of its 800 MHZ spectrum.

Tags : TELECOM DISPUTE SETTLEMENT APPELLATE TRIBUNAL (TDSAT)   RCOM  

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