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CIVIL - Bombay HC Stays Order Which Declared Release of Water for Kumbh Mela Illegal - (27 Feb 2019)

CIVIL

Bombay High Court has set aside state chief secretary's order holding release of water during Kumbh Mela 2015 for Snan or Shahi snan (holy baths) from Gangapur dam complex in Godavari river as illegal and contrary to the 2003 state water policy.

Tags : BOMBAY HIGH COURT   KUMBH MELA  

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