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CIVIL - Madras HC Allows Tamil Nadu Assembly to Recover Salary Paid to Disqualified MLA - (27 Feb 2019)

CIVIL

Madras High Court has allowed Tamil Nadu legislative assembly to recover a sum of Rs 21.58 lakh paid as salary and allowances to an MLA who was later disqualified by Supreme Court from holding post.

Tags : MADRAS HIGH COURT   RECOVER SALARY PAID TO DISQUALIFIED MLA  

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