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Delhi High Court Initiates PIL to Look Into Karol Bagh Hotel Fire - (26 Feb 2019)

The Delhi high court decided to take up the issue as a PIL after it received a letter from Tushar Sahdev and Raman Kalra, who had claimed that the hotel, located in Karol Bagh area of the national capital, was not complying with the Supreme Court directions to have more than one exit and entry point.

Tags : COURT   HIGH COURT   SUPREME COURT  

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