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Punjab and Haryana HC Junks Allotment of 222 Industrial Plots in Rohtak - (30 Nov 2015)

Punjab and Haryana HC has junked the allotment of 222 industrial plots in Rohtak after finding huge irregularities in the allotment process adopted by the committee.

Tags : PUNJAB AND HARYANA HC   ROHTAK   222 INDUSTRIAL PLOTS  

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