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SERVICE - Delhi HC Asks Lower Courts to Speedily Decide Old Cases - (26 Feb 2019)

SERVICE

Delhi High Court has asked the six district courts that come under it to allow a maximum of three adjournments in civil cases that are 10 years old or older, and to proactively target these cases in a bid to clear them.

Tags : DELHI HIGH COURT   LOWER COURTS   SPEEDILY DECIDE OLD CASES  

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