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CIVIL - SC Dismisses Petition Seeking Probe by Retired SC Judge into Pulwama Terror Attack - (26 Feb 2019)

CIVIL

Supreme Court has dismissed a petition seeking probe by a retired top court judge into Pulwama terror attack that left 40 jawan dead following a suicide attack on their convoy at Lethpora on Jammu-Srinagar highway on February 14.

Tags : SUPREME COURT   PULWAMA TERROR ATTACK  

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