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CRIMINAL - Delhi Court Grants Bail to Priya Ramani in MJ Akbar's Criminal Defamation Case - (26 Feb 2019)

CRIMINAL

A Delhi Court has released Priya Ramani on bail in criminal defamation case filed by MJ Akbar for an article published by Priya Ramani during #MeToo campaign, accusing Akbar of sexual harassment.

Tags : DELHI COURT   MJ AKBAR   PRIYA VERMANI  

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