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RSS-affiliate Vanvasi Kalyan Ashram Demands Ordinance to Prevent Eviction of Over 10 Lakh Tribal Families - (26 Feb 2019)

Vanvasi Kalyan Ashram said Union government should either come out with an ordinance or appeal before Supreme Court to stay its order on evictions of more than 10 million tribals and other forestdwellers.

Tags : COURT   SUPREME COURT  

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