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1984 Anti-Sikh Riots: Justice Sanjiv Khanna Recuses From Hearing Sajjan Kumar's Appeal - (25 Feb 2019)

Sajjan Kumar had surrendered before a trial court on 31 December 2018, to serve the sentence in pursuance of the high court's December 17 judgment awarding him life imprisonment for the "remainder of his natural life".

Tags : COURT   HIGH COURT  

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