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CIVIL - Delhi HC Sets Aside Govt Ban on Lupin's Anti-Diabetic Drug Gluconorm-30 - (25 Feb 2019)

CIVIL

Delhi High Court has set aside a government notification in which it had banned Lupin’s fixed dose combination (FDC) drug, Gluconorm-30, used to control diabetes.

Tags : DELHI HIGH COURT   LUPIN'S ANTI-DIABETIC DRUG GLUCONORM-30  

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