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CIVIL - Delhi HC Asks Liberty House to Pay Rs. 50 Lakh To SBI - (25 Feb 2019)

CIVIL

Delhi High Court has asked U.K. based Liberty House Group to pay Rs. 50 lakh to State Bank of India within four weeks, as penalty for forcing bank to engage in legal proceedings with respect to two insolvent subsidiaries of Amtek Auto Ltd.

Tags : DELHI HIGH COURT   LIBERTY HOUSE   AMTEK AUTO LTD.  

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