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CRIMINAL - Telangana HC Asks Cheating Accused to Donate Rs. 1 Lakh to Sainik Fund and Get Bail - (25 Feb 2019)

CRIMINAL

Telangana High Court has granted bail to a cheating case accused on the condition of donating Rs. 1 lakh to the Sainik Welfare Fund.

Tags : TELANGANA HIGH COURT   SAINIK WELFARE FUND.  

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